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Allahabad High Court

Smt. Suman And Ors. vs Smt. Anisa Begum And Another on 2 February, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 126 of 2010
Petitioner :- Smt. Suman And Ors.

Respondent :- Smt. Anisa Begum And Another
Petitioner Counsel :- Balendu Shekhar

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. (On C.M.App1ication No. 9072 of 2010) Issue notice.

Order Date :- 2.2.2010 AKS