Allahabad High Court
Smt. Suman And Ors. vs Smt. Anisa Begum And Another on 2 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 126 of 2010 Petitioner :- Smt. Suman And Ors. Respondent :- Smt. Anisa Begum And Another Petitioner Counsel :- Balendu Shekhar Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. (On C.M.App1ication No. 9072 of 2010) Issue notice.
Order Date :- 2.2.2010 AKS