Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 177(2)] [Section 177] [Entire Act] Union of India - Subsection Section 177(2)(c) in The Electricity Act, 2003 (c)the installation and operation of meters under section 55;