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Union of India - Section

Section 162 in The Indian Post Office Rules, 1933

162. Fees.

- The fee of a telegraphic foreign money order issued in India shall be made up of:-
(1)The commission applicable to an ordinary money order for the same amount drawn on the country or place concerned,
(2)A telegraphic charge calculated on the number of words used in the telegram advising the remittance at the rate in force for the time being for an ordinary or letter telegram, as the case may be, for the country or place concerned (or in the case of payment in Burma, Pakistan and Sri Lanka for an express or ordinary telegram), and
(3)A supplementary charge of 15 paise.