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Greater Bengaluru City Corporation -

Section 290 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

290. the of the rules prescribed under this Act.

Responsibilities of commercial waste generators.- (1) The WasteGenerators such as Street Vendors shall segregate the Solid Waste generated during thecourse of its activity such as food waste, disposable plates, cups, cans, wrappers,coconut shells, leftover food, vegetables, fruits and similar items.
(2)Every Occupier of any Premises who generates poultry, fish andslaughter waste as a result of any commercial activity, shall store such wasteseparately in a closed and hygienic condition and such waste shall not be mixed