Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(9) in The C.G. Foreign Liquor Rules, 1996

(9)The licensee shall stock and sell only that foreign liquor on which duty and bottle fee has been paid.