Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Kerala - Subsection Section 98(1) in Kerala Factories Rules, 1957 (1)This rule shall come in to force in respect of any class or description of factories on such date as the State Government may, by notification in the Official Gazette appoint in this behalf.
