Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (2)Not more than two starred questions by the same member shall be placed on the list or questions for oral answer on any one day.]
