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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(2)The Executive Director who shall be a whole-time officer of the Corporation shall-
(a)be its Chief Executive Officer;
(b)be responsible for the operational management of the Corporation and implementation of the general policies approved by the Board;
(c)perform such duties as the Board may by regulations or otherwise assign to him;
(d)receive such salary and allowances and be governed by such terms and conditions of service as may be determined by the Board and approved by the State Government.