Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(5)(f) in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999

(f)any other matter which is to be provided for in the Scheme or which may be necessary or proper for the purpose of implementing the Scheme.