Section 24 in The Bar Council of Uttar Pradesh Election Rules, 1968
24. Arrangement of valid voting papers in parcels.
- On the day fixed for counting, Returning Officer shall open all the envelopes and after rejecting the voting papers which are invalid, or which cannot be taken into account, shall-(a)arrange the remaining voting papers according to the first preference recorded for each candidate;(b)count and record the number of papers in each envelope;(c)credit to each candidate the value of papers in his parcel.
