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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

(d)"Division" means any of the following divisions in the delta area, namely:-
(i)the Godavari Eastern Delta;
(ii)the Godavari Central Delta;
(iii)the area comprising the Godavari Western Delta, the Krishna Eastern Delta and the Krishna Central Delta;
(iv)the Krishna Western Delta;
(v)Sangam Delta; and
(vi)Nellore Delta.