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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Minor Mineral Concession Rules, 2017

(2)All quarry licences granted before the commencement of these rules shall be deemed to have been granted for a period of thirty years:Provided that ending period of such quarry licence shall be 31st of March.