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[Cites 0, Cited by 0] [Section 110(1A)] [Section 110] [Entire Act]

State of Karnataka - Subsection

Section 110(1A)(a) in Karnataka Municipal Corporations Act, 1976

(a)"ex-serviceman" means a person who has served in any rank in the regular Army, Navy and Air Force of the Union and includes a person who has served in Defence Security Corps, the General Reserve Engineering Force, the Lok Sahayak Sena and Para Military Forces;