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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(a) in West Bengal Estates Acquisition Act, 1953

(a)a Tribunal for the purpose of section 44 of the Act in respect of the districts of Midnapore, 24-Parganas, Burdwan. Jalpaiguri and Malda see Notification No. 1346L. Ref., dated 15.7.1955, published in the Calcutta Gazette of 1955. Part I, page 2898 as subsequently amended.