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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(i) in National Academy of Legal Studies and Research University Act, 1998

(i)the General Council shall meet at least once in a year and annual meeting of the General Council shall be held on a date to be fixed by the Vice Chancellor in consultation with the [Chancellor] [Substituted by Act 7 of 2005.].