Rajasthan High Court - Jodhpur
Smt. Lalita vs Sanjay Bhansali on 25 February, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 59/2018
Smt. Lalita
----Petitioner
Versus
Sanjay Bhansali
----Respondent
For Petitioner(s) : None present
HON'BLE MR. JUSTICE P.K. LOHRA
Order 25/02/2019 Issue fresh notice to the respondent. Learned counsel may furnish PF and notices with fresh address within ten days. Upon filing notices, same are made returnable on 15.03.2019 and be given 'Dasti' to learned counsel for the petitioner.
Interim order, if any, to continue till then.
(P.K. LOHRA),J 98-Bharti/-
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