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Rajasthan High Court - Jodhpur

Smt. Lalita vs Sanjay Bhansali on 25 February, 2019

Author: P.K. Lohra

Bench: P.K. Lohra

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil Transfer Appl. No. 59/2018

                                   Smt. Lalita
                                                                                           ----Petitioner
                                                                  Versus
                                   Sanjay Bhansali
                                                                                         ----Respondent


                                   For Petitioner(s)       :   None present




                                                  HON'BLE MR. JUSTICE P.K. LOHRA

Order 25/02/2019 Issue fresh notice to the respondent. Learned counsel may furnish PF and notices with fresh address within ten days. Upon filing notices, same are made returnable on 15.03.2019 and be given 'Dasti' to learned counsel for the petitioner.

Interim order, if any, to continue till then.

(P.K. LOHRA),J 98-Bharti/-

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