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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Meghalaya - Subsection

Section 1(1) in The Meghalaya Adaptation of Laws Orders

(1)The United Khasi Jaintia Hills District as described in sub-paragraph (2) of paragraph 20 of the Sixth Schedule to the Constitution (exclusive of the proviso thereto) but excluding the areas transferred to Mikir Hills Autonomous District; and