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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1)(ii) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968

(ii)being the owner or occupier of a protected monument, contravenes an order made under subsection (1) of section 9 or under section (1) of section 10, or