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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

State of Tamilnadu - Subsection

Section 19B(2)(a) in The Tamil Nadu Borstal Schools Act, 1925

(a)to visit the school either individually or collectively on such occasions as may be fixed by the rules made under this Ac t in that behalf for the purpose of ensuring that the provisions of this Act are duly given effect to;