Supreme Court - Daily Orders
Rama Shanker Sharma (D) Thru Lrs. vs U.P.S.R.T.C. on 4 December, 2018
Bench: Rohinton Fali Nariman, M.R. Shah
ITEM NO.3 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37584/2018
(Arising out of impugned final judgment and order dated 08-12-2017
in FAFO No. 1092/2004 passed by the High Court Of Judicature At
Allahabad)
RAMA SHANKER SHARMA (D) THRU LRS. Petitioner(s)
VERSUS
U.P.S.R.T.C. & ORS. Respondent(s)
(IA No.167410/2018-CONDONATION OF DELAY IN FILING and IA
No.167413/2018-EXEMPTION FROM FILING O.T. and IA No.167412/2018-
CONDONATION OF DELAY IN REFILING)
Date : 04-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Kisalaya Shukla, Adv.
Mr. Krishna Kant Shukla, Adv.
Mr. Vaibhav Prakash Shukla, Adv.
Mr. Pahlad Singh Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.12.04 16:51:27 IST Reason: