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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(5) in The Goa Coaching Classes (Regulation) Act, 2001

(5)Every registered coaching class shall apply for renewal of registration certificate to the competent authority two months prior to the date of expiry of such registration, in such form and with such fees as may be prescribed alongwith the documents as specified in clause (b) of section 5.