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[Cites 0, Cited by 0] [Section 51A] [Entire Act]

State of West Bengal - Subsection

Section 51A(2) in The West Bengal Factories Rules, 1958

(2)All preparatory work like cutting, trimming, piercing etc. of the sheets or of any other materials or article to be used on a roof shall be carried out only on the ground and not on the roof.]