Section 68(8)(c) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 68(8)] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(8)(c) in The U.P. Factories Rules, 1950

(c)all internal structural iron or steel work shall be varnished or painted once in three years dating from the period when last varnished or painted:

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State of Uttar Pradesh - Subsection

Section 68(8)(c) in The U.P. Factories Rules, 1950