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Delhi High Court - Orders

Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 18 May, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~15 & 16
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          15
                          +    CS(COMM) 259/2019
                                 POLICYBAZAAR INSURANCE
                                 WEB AGGREGATOR & ANR.                         ..... Plaintiffs
                                             Through: Mr. Amit Sibal, Senior Advocate with
                                             Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Abhishek
                                             Kotnala and Mr. Deepankar Mishra, Advocates.

                                                       versus

                                 COVERFOX INSURANCE
                                 BROKING PVT. LTD. & ORS.                       ..... Defendants
                                               Through: Mr. Peeyoosh Kalra, Ms. V. Mohini,
                                               Ms. Aarti Aggarwal and Mr. Udayvir Rana,
                                               Advocates for D-1.
                                               Mr. Arun Kathpalia, Senior Advocate with
                                               Mr. Aditya Gupta, Ms. Abhilasha Nautiyal and
                                               Mr. Sauhard Alung, Advocates for D-2.
                                               Mr. Arvind Nigam, MR. Neel Mason, Mr. Ankit
                                               Rastogi, Mr. Vihan Dang, Ms. Vennela Reddy,
                                               Ms. Aditi Umapathy, Ms. Devangini Rai and
                                               Mr. Parva Khare, Advocates for D-3.

                          16
                          +      CS(COMM) 260/2019
                                 POLICYBAZAAR INSURANCE
                                 WEB AGGREGATOR & ANR.                         ..... Plaintiffs
                                             Through: Mr. Amit Sibal, Senior Advocate with
                                             Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Abhishek
                                             Kotnala and Mr. Deepankar Mishra, Advocates.

                                                       versus

                                 ACKO GENERAL INSURANCE LTD. & ORS.              ..... Defendants

                          CS(COMM) 259/2019 and 260/2019                                Page 1 of 2



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:21.05.2022
15:57:58
                                                        Through: Mr. Sandeep Sethi, Senior Advocate
                                                       with Mr. Peeyoosh Kalra, Mr. Udayvir Rana and
                                                       Ms. V. Mohini, Advocates for D-1.
                                                       Mr. Arun Kathpalia, Senior Advocate with
                                                       Mr. Aditya Gupta, Ms. Abhilasha Nautiyal and
                                                       Mr. Sauhard Alung, Advocates for D-2.
                                                       Mr. Arvind Nigam, MR. Neel Mason, Mr. Ankit
                                                       Rastogi, Mr. Vihan Dang, Ms. Vennela Reddy,
                                                       Ms. Aditi Umapathy, Ms. Devangini Rai and
                                                       Mr. Parva Khare, Advocates for D-3.

                                 CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                                       ORDER
                          %                            18.05.2022
                          I.A. 7213/2019 (under Order       39 Rules 1 and 2 CPC, by Plaintiffs) &
                          8129/2019 (under Order 39         Rule 4 CPC, by Defendant No. 1) in
                          CS(COMM) 259/2019
                          I.A. 7219/2019 (under Order       39 Rules 1 and 2 CPC, by Plaintiffs) &
                          8003/2019 (under Order 39         Rule 4 CPC, by Defendant No. 1) in
                          CS(COMM) 260/2019

List for hearing on 31.05.2022.

JYOTI SINGH, J MAY 18, 2022/sn CS(COMM) 259/2019 and 260/2019 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.05.2022 15:57:58