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Gauhati High Court

Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 11 Ors on 5 February, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                         Page No.# 1/4

GAHC010220642019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA 3/2020


         1:SHRI RATAN KUMAR GHOSH AND 3 ORS.
          PRESENTLY WORKING AS HEAD OF DEPTT.
          CIVIL ENGINEERING DEPTT.
          BONGAIGAON POLYTECHNIC
          BONGAIGAON
         ASSAM
          S/O- LT. KHITISH CHANDRA GHOSH
          R/O- OPPOSITE DCS RESIDENCE
          NORTH BONGAIGAON
          CHAPAGURI ROAD
          BONGAIGAON
          DIST.- BONGAIGAON
         ASSAM
          PIN- 783380.

         2: MANJUL SARMA
          PRESENTLY WORKING AS HEAD OF DEPTT.
          MECHANICAL ENGINEERING DEPTT.
          NOWGONG POLYTECHNIC
          NAGAON
         ASSA
          S/O- LT. DHARMESWAR SARMA
          R/O- AMOLAPATTY
          KOLONGAR
          J.. EXTENSION ROAD
          P.O. and DIST.- NAGAON
         ASSAM
          PIN- 782001.

          3: ROIS UDDIN AHMED
          PRESENTLY WORKING AS HEAD OF DEPTT.
          ELECTRICAL ENGINEERING DEPTT.
          ASSAM ENGINEERING INSTITUTE
          CHANDMARI
                                                       Page No.# 2/4

GHY- 3
S/O- LT. ALALUDDIN SHEIKH
R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
DIST.- KAMRUP
ASSAM.

4: KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LT. BANGSHIDHAR BORO
R/O- QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST.- NAGAON
ASSAM
PIN- 782001.
VERSUS

1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT.
DISPUR
GHY - 6.

2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY- 6.

3:THE DY. SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPTT.
DISPUR
GHY- 6.

4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
                                              Page No.# 3/4

5:DR. (MS) MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
D/O- LT. S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GHY- 8.

6:DR. MANSUR HILAL MAZUMDAR
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.

7:DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GHY- 21.

8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
DIST.- KAMRUP M
ASSAM.

9:DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH- 3
ASSAM.

10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GHY- 22.

11:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
DEPERTMENTAL PROMOTION COMMITTEE
KAHILIPARA
                                                                                Page No.# 4/4

           GHY- 19
           ASSAM.

           12:DR. HITESH TAHBILDAR
           C/O- THE DIRECTOR
           TECHNICAL EDUCATION
           ASSAM-CUM-MEMBER SECY.
           DEPARTMENTAL PROMOTION COMMITTEE
           KAHILIPARA GHY- 19 ASSAM.

            Counsel for appellants:       Mr. D Das, Senior Advocate
                                             Mr. PK Deka

           Counsel for respondent Nos.1 to 4 :         Mr. K Gogoi,

Standing Counsel, Technical Education BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 05.02.2020 (Ajai Lamba, C.J.) Learned counsel for the appellants seeks time to file application to implead All India Council for Technical Education (AICTE) as a party to clarify the interpretation of the relevant rules/regulations.

List on 12.2.2020.

                  JUDGE                                            CHIEF JUSTICE




Comparing Assistant