Gauhati High Court
Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 11 Ors on 5 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/4
GAHC010220642019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 3/2020
1:SHRI RATAN KUMAR GHOSH AND 3 ORS.
PRESENTLY WORKING AS HEAD OF DEPTT.
CIVIL ENGINEERING DEPTT.
BONGAIGAON POLYTECHNIC
BONGAIGAON
ASSAM
S/O- LT. KHITISH CHANDRA GHOSH
R/O- OPPOSITE DCS RESIDENCE
NORTH BONGAIGAON
CHAPAGURI ROAD
BONGAIGAON
DIST.- BONGAIGAON
ASSAM
PIN- 783380.
2: MANJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT.
MECHANICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSA
S/O- LT. DHARMESWAR SARMA
R/O- AMOLAPATTY
KOLONGAR
J.. EXTENSION ROAD
P.O. and DIST.- NAGAON
ASSAM
PIN- 782001.
3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
CHANDMARI
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GHY- 3
S/O- LT. ALALUDDIN SHEIKH
R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
DIST.- KAMRUP
ASSAM.
4: KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LT. BANGSHIDHAR BORO
R/O- QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST.- NAGAON
ASSAM
PIN- 782001.
VERSUS
1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT.
DISPUR
GHY - 6.
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY- 6.
3:THE DY. SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPTT.
DISPUR
GHY- 6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
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5:DR. (MS) MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
D/O- LT. S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GHY- 8.
6:DR. MANSUR HILAL MAZUMDAR
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GHY- 21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
DIST.- KAMRUP M
ASSAM.
9:DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH- 3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GHY- 22.
11:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
DEPERTMENTAL PROMOTION COMMITTEE
KAHILIPARA
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GHY- 19
ASSAM.
12:DR. HITESH TAHBILDAR
C/O- THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA GHY- 19 ASSAM.
Counsel for appellants: Mr. D Das, Senior Advocate
Mr. PK Deka
Counsel for respondent Nos.1 to 4 : Mr. K Gogoi,
Standing Counsel, Technical Education BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 05.02.2020 (Ajai Lamba, C.J.) Learned counsel for the appellants seeks time to file application to implead All India Council for Technical Education (AICTE) as a party to clarify the interpretation of the relevant rules/regulations.
List on 12.2.2020.
JUDGE CHIEF JUSTICE Comparing Assistant