Delhi High Court - Orders
Refex Industries Limited vs Regional Director, Northern Region, ... on 12 July, 2024
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 27/2022
REFEX INDUSTRIES LIMITED .....Petitioner
Through: Mr. Rohan Rohatgi and Ms.
Anshu, Advocates
versus
REGIONAL DIRECTOR, NORTHERN REGION, MINISTRY
OF CORPORATE AFFAIRS & ANR. .....Respondents
Through: Mr. Ravi Prakash, CGSC with Mr.
Astu Khandelwal and Ms. Isha
Kanth, Advocates
Mr. U. Bharti Gupta and Ms. Tapsi
Shashikala, Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 12.07.2024 At joint request renotify on 19.11.2024.
SAURABH BANERJEE, J JULY 12, 2024/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 03:56:29