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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

(2)Words and expressions used but not defined under these rules and defined in the Indian Forest Act, 1927 or the relevant local Forest Act as applicable in the State, and the rules framed thereunder shall have the meaning assigned to them in such Act or rules.