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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(2)Any teacher of a school established, owned or controlled by the State Government or the local authority may submit his grievance in writing to the Member-Secretary of the committee.