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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(4) in The Air Force Rules, 1969

(4)Where the Court-Martial or the convening officer or the senior officer on the spot is of the opinion that service exigencies or the interests of discipline require the Court-Martial to sit on Sunday or any other day declared as a holiday, the Court-Martial may sit accordingly but in no other case the Court-Martial shall sit on any of these days.