Section 13(3) in Bhavnagar University (Amendment) Act, 1987
(3)for clauses (v) and (vi), the following clauses shall be substituted, namely:-"(v) not more than five Head of the University Department to be nominated by the Vice-Chancellor by rotation, in the maimer specified by the Statutes;(vi)One Head of the recognised institution to be nominated by the Vice-Chancellor by rotation from amongst; the Heads of recognised institutions, in the manner specified by the Statutes;"
