Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016 6. Every' inland vessel shall be equipped with a holding tank or equivalent arrangement of capacity as specified in Part II of Schedule III.
