Section 2(n) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954
(n)[ words and expressions used in this Act, but not defined herein have the meanings assigned to them in the Rajasthan Tenancy Act, 1955 (Raj. Act 3 of 1955) and the Rajasthan Land Revenue Act, 1956 (Raj. Act 15 of 1956)] [Substituted by Rajasthan Act 27 of 1957.].
