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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(10) in Rules of Determination of Origin of Goods under the Preferential Trading Agreement between the Republic of India and the Republic of Chile Rules, 2007

(10)Each Party shall intimate the name, designation and contact details (address, phone number, fax number, e-mail) of its competent authorities for the purposes of these rules-
(i)to whom the specimen seals and signatures of the issuing authorities of the other Party should be communicated:-
India:The Director (International Customs),Central Board of Excise and Customs,Department of Revenue,Ministry of Finance, Government of India,Room No. 49, North Block,New Delhi 110001, INDIA.Telephone: +91 11 2309 3380Fax +91 11 2309 3760e-mail: [email protected]Chile:Certification and Verification Department,General Directorate of International Economic Affairs,Ministry of Foreign Affairs,Teatinos 180SantiagoChile;Telephone: +562 28275100e-mail: [email protected] ;
(ii)to whom the references of verification of Certificate of Origin issued by the Party, should be addressed:-
India:The Director,RMTR Division,Department of Commerce,Ministry of Commerce & Industry,Government of India,Room No. 224C, Udyog Bhawan,New Delhi.Tel. No. 011-23092577Email: [email protected], [email protected]Chile:Certification and Verification Department,General Directorate of International Economic Affairs,Ministry of Foreign Affairs,Teatinos 180,Santiago.Telephone: +562 28275100e-mail: [email protected] ;
(iii)from whom the specimen seals and signatures of the Issuing Authorities of the other Party would be received: -
India:The Director,RMTR Division,Department of Commerce,Ministry of Commerce & Industry,Government of India,Room No. 224C, Udyog Bhawan,New Delhi.Tel. No. 011-23092577Email: [email protected], [email protected]Chile:Certification and Verification Department,General Directorate of International Economic Affairs,Ministry of Foreign Affairs,Teatinos 180, Santiago.Telephone: +562 28275100e-mail: [email protected] ;
(iv)from whom references would emanate for verification of Certificate of Origin issued by the other Party:-
India:The Director (International Customs),Central Board of Excise and Customs,Department of Revenue,Ministry of Finance, Government of India,Room No. 49, North Block,New Delhi 110001,INDIA.Telephone: +91 11 2309 3380Fax +91 11 2309 3760e-mail: [email protected]Chile:Head of Origin Sub-DepartmentCustoms Technique Sub-DirectorateNational Customs ServiceSotomayor 60, 1st Floor, Valparaiso,ChileTelephone: (56-32) 2134543 - (56-32) 2134528.