Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016 29. Regulation 25 (2): Form for intimation of opening and closing of the branches or change in office address. Any other matter which is required to be specified by the Authority under these regulations.
