Andhra Pradesh High Court - Amravati
N. Reddeppa Naidu, vs K. Ramesh, on 2 August, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.S.A.No.146 of 2024
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note
04. 02.08.2024 RRR, J The learned counsel for the appellant is permitted to take out fresh personal notice to the 1st respondent by RPAD and file proof of service by the next date of hearing.
Post on 30.08.2024.
_______ RRR, J BSM.