Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(9) in The Bonded Labour System (Abolition) Ordinance, 1975

(9)Every audit report under this section shall be forwarded both to the Central Government and the State Government, and the State Government shall cause the same to be laid before the Legislature of the State.