Section 1(2) in Maharashtra Legislature Members' Pension Act, 1976
(2)It shall come into force on [such date] [1st April 1977 vide G.N.L.A.D., PEN. 1077/152-III, dated 1st April, 1976, published in Maharashtra Government Gazette, 1977, Part IV-B, Extraordinary, page 156.] as the State Government may by notification in the Official Gazette, appoint.
