Calcutta High Court
Bhagwati Developers P. Ltd vs The Peerless General Finance & ... on 17 January, 2014
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ACO No. 126 of 2013
With
APO No. 347 of 1996
ACO No. 155 of 2013
ACO No. 163 of 2013
CP No. 222 of 1991
Bhagwati Developers P. Ltd.
-Versus-
The Peerless General Finance & Investment Ltd.
-And-
ACO No. 127 of 2013
With
APO No. 346 of 1996
ACO No. 156 of 2013
ACO No. 162 of 2013
CP No. 222 of 1991
Bhagwati Developers P. Ltd.
-Versus-
The Peerless General Finance & Investment Ltd.
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
-And-
The Hon'ble JUSTICE MRINAL KANTI CHAUDHURI Date : 17th January, 2014. None appears when the matters are called on. Matters stand adjourned for the day.
List the matters under the heading 'For Hearing' on February 14, 2014 at 3 p.m. (SUBHRO KAMAL MUKHERJEE, J.) (MRINAL KANTI CHAUDHURI, J.) K. Banerjee A.R. [C.R.]