Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Uttarakhand - Subsection Section 109(3) in Uttarakhand Panchayati Raj Act, 2016 (3)shall supervise and control the head of the departments and other employees of the Zila Panchayat through the Chief Executive Officer;
