Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(c) in The West Bengal Khadi And Village Industries Board Act, 1959 (c)appoint a person not being a member of the Board to be the Financial Adviser of the Board, who shall also function as Chief Accounts Officer.
