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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in Consumer Protection (Punjab) Rules, 1987

(3)The sample will be sent to the appropriate laboratory by the District Forum for sending report within forty five days or within such extended time as may be granted by the District Forum after specifying the nature of the defect alleged and date of submission of the report.