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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 115(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)The authority to which the appeal lies may direct transmission to it of any special appeal withheld under rule 114 and thereupon such appeal shall be transferred to that authority together with the comments of the authority withholding the appeal and the relevant records.