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Himachal Pradesh High Court

Unknown vs Leeladhar V. State on 16 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Leeladhar v. State .

CrMP(M) NO. 1471 of 2023 16.6.2023 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Gupta, Advocate, for the petitioner.

Mr. Rajan Kahol and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur, Deputy Advocate General, for the State.

Issue notice. Mr. Rajan Kahol, learned Additional Advocate General, waives notice on behalf of the respondent-

State. Reply/status report, if any, be filed on 30.6.2023.




            June 16, 2023                              (Sandeep Sharma),
            manjit                                           Judge







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