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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(5) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(5)The Licensee shall appoint /designate one of his officers not lower than the rank of Grade II officer as full time secretary to the Forum and shall also provide required supporting staff as approved by the Commission and office accommodation for functioning of the Forum.