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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(3)(b) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(b)to review the decisions of other authorities of the Cluster University, in case, they are not in conformity with the provisions of this Act, Statutes, Ordinances, Regulations or rules made thereunder;