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State of Uttar Pradesh - Section

Section 6 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

6. Character.

- For direct recruitment to a post in the service. The conduct of candidate shall be by all means suitable for employment. For this, verification of his conduct shall be carried out by the Appointing Authority.Note. - Person dismissal from the post by State Government or Central Government or Corporation under ownership or control of Central Government or State Government or any local Authority or any regular body, Co-operative Society, Co-operative mill/distillery or Apex Co-operative establishment, shall not be eligible.