Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(9) in Telangana Prohibition Act, 1995 (9)'notification' means a notification published in the [Telangana] [Substituted by G.O.Ms.No.6, Revenue (Excise-II) Department, dated 06.01.2016.] Gazette and the term 'notified' shall be construed accordingly;
