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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(3)(g) in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(g)the possibility of use of any public, unutilised land for the project and whether any of such land is under occupation;