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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in The Information Technology (Certifying Authorities) Rules, 2000

(a)be deemed to be compromised where the integrity of-
(i)the private key associated with the Digital Signature Certificate is in doubt;
(ii)the Digital Signature Certificate owner is in doubt, as to the use, or attempted use of his key pairs, or otherwise, for malicious or unlawful purposes;