Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 685(1)] [Section 685] [Entire Act]

State of Telangana - Subsection

Section 685(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)unless it is commenced within six months next after the accrual of the cause of action.